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State of Tamilnadu - Section
Section 5 in Tamil Nadu Municipal Medical Service Rules, 1970
5. Unit of Appointment.
- For purposes of appointment, transfer, discharge for want of vacancies, reappointment and appointment as full member of the service, the unit shall be as follows: -| Category | Unit |
| (1) | (2) |
| Categories 1 to 5 (a) | All the Municipalities in the State takentogether. |
| Categories 6 to 12 | The Municipality concerned. |