Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Union of India - Subsection Section 62(2) in The Benami Transactions (Prohibition) Act, 1988 (2)Nothing contained in sub-section (1), shall render any person liable to punishment if he proves that the contravention took place without his knowledge.
