Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(5)(d) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(d)Proportionate cost of land of the existing project which is being used for generating power from generating station based on renewable energy; and