Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(e) in The Bihar Electricity Duty Act, 1948 (e)'Tribunal' means the Tribunal constituted under sub-section (1) of [Section 8 of the Bihar Finance Act, 1981] [Substituted by Act 2 of 1990.]
