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State of Odisha - Section

Section 19 in The Orissa Public Demands Recovery Rules, 1963

19. Cost for feeding live-stock and expense attending its removal to certificate officer.

- In no fit person in the locality is available for keeping custody of the attached live-stock, the Attaching Officer shall call upon the certificate-holder either to pay for feeding it on the spot, or for the expenses attending its removal to the office of the Certificate Officer. If the certificate-holder fails to provide for either, the officer shall report the matter without delay to the Certificate Officer, who may thereupon withdraw the attachment.