Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Jammu-Kashmir - Section Section 12 in Jammu and Kashmir Accountability Commission Rules, 2005 12. Administering oath The Commission or any officer duly empowered by the Commission, may administer oath to any person examined by it during any enquiry.
