Delhi High Court - Orders
Shubham Jha vs Guru Gobind Singh Indraprastha ... on 13 March, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
-1-
$~87 to 94
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11906/2022, CM APPL. 35534/2022, CM APPL.
39332/2022,CM APPL. 47386/2022
SHUBHAM JHA ..... Petitioner
Through: Mr. Khagesh B. Jh and Ms. Shikha
Sharma Bagga, Advocates.
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
THROUGH REGISTRAR AND ORS.
..... Respondent
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R-GGSIPU.
Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr.
Pradyuman Rao, Mr. Tapesh Raghav,
Mr. Utkarsh Singh and Mr. Kartik
Sharma, Advocates for R-GNCTD.
Mr. Nishant Anand, Mr. Gunjan
Bansal, Advocates for R-2, 4 and 6.
Mr. Adarsh Priyadarshi and Mr.
Tarun Bedi, Advocates for R-BPIT.
+ W.P.(C) 14347/2022 and CM APPL. 43806/2022
SHUBHAM JHA ..... Petitioner
Through: Mr. Khagesh B. Jh and Ms. Shikha
Sharma Bagga, Advocates.
versus
GOVT. OF NCT OF DELHI AND ORS ..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
-2-
Mourya, Advocates for R-GGSIPU.
Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr.
Pradyuman Rao, Mr. Tapesh Raghav,
Mr. Utkarsh Singh and Mr. Kartik
Sharma, Advocates for R-GNCTD.
Mr. Nishant Anand, Mr. Gunjan
Bansal, Advocates for R-3, 6 and 7.
Mr. Adarsh Priyadarshi and Mr.
Tarun Bedi, Advocates for R-BPIT.
+ W.P.(C) 14677/2022, CM APPL. 44985/2022, CM APPL.
45790/2022, CM APPL. 45791/2022, CM APPL. 56595/2022, CM
APPL. 56596/2022, CM APPL. 4910/2023
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES-
TECHNICAL CAMPUS
..... Petitioner
Through: Mr. Manoj Goel, Sr. Advocate with
Mr. Nishant Anand, Mr. Gunjan
Bansal and Mr. KumarAbhishek,
Advocates.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr.
Pradyuman Rao, Mr. Tapesh Raghav,
Mr. Utkarsh Singh and Mr. Kartik
Sharma, Advocates for R-GNCTD.
Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R-GGSIPU.
+ W.P.(C) 14678/2022, CM APPL. 44987/2022, CM APPL.
Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
-3-
45794/2022, CM APPL. 45795/2022, CM APPL. 9049/2023, CM
APPL. 9050/2023
SURAJMAL MEMORIAL EDUCATION SOCIETY (REGD.) AND
ANR.
..... Petitioners
Through: Mr. Puneet Mittal, Sr. Advocate with
Mr. Kumar Utkarsh and Mr.
Snehashish Mukherjee, Advocates
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr.
Pradyuman Rao, Mr. Tapesh Raghav,
Mr. Utkarsh Singh and Mr. Kartik
Sharma, Advocates for R-GNCTD.
Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R-GGSIPU.
Ms. Shikha Sharma, Advocate for
impleaded students.
+ W.P.(C) 14679/2022, CM APPL. 44989/2022, CM APPL.
45788/2022, CM APPL. 45789/2022, CM APPL. 56560/2022, CM
APPL. 56561/2022, CM APPL. 4860/2023
MAHARAJA AGRASEN TECHNICAL EDUCATIONAL
SOCIETY & ORS
..... Petitioners
Through: Mr. Manoj Goel, Sr. Advocate with
Mr. Nishant Anand, Mr. Gunjan
Bansal and Mr. KumarAbhishek,
Advocates.
versus
Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
-4-
GOVT. OF NCT OF DELHI AND OTHERS ..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R-GGSIPU.
Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr.
Pradyuman Rao, Mr. Tapesh Raghav,
Mr. Utkarsh Singh and Mr. Kartik
Sharma, Advocates for R-GNCTD.
Mr. Pravee Sharma, Advocate.
+ W.P.(C) 14680/2022, CM APPL. 44991/2022, CM APPL.
45852/2022, CM APPL. 45853/2022, CM APPL. 56550/2022, CM
APPL. 56551/2022, CM APPL. 4911/2023
BHARTI VIDYAPEETH COLLEGE OF ENGINEERING
..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate with
Mr. Nishant Anand, Mr. Gunjan
Bansal, Advocates.
versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R-GGSIPU.
Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr.
Pradyuman Rao, Mr. Tapesh Raghav,
Mr. Utkarsh Singh and Mr. Kartik
Sharma, Advocates for R-GNCTD.
+ W.P.(C) 16709/2022, CM APPL. 52732/2022, CM APPL.
55301/2022
NOORAKSHI DAHIYA ..... Petitioner
Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
-5-
Through: Mr. Raj Shekhar Rao, Sr. Advocate
with Mr. Saurav Agrawal, Mr. Ashish
Tiwari, Ms. Yamini Mukharji, Mr.
Ajay Sharma and Mr. Sahib Patel,
Advocates.
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY,
THROUGH, THE REGISTRAR & ORS
..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R-1.
Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr.
Pradyuman Rao, Mr. Tapesh Raghav,
Mr. Utkarsh Singh and Mr. Kartik
Sharma, Advocates for R-GNCTD.
Mr. Puneet Mittal, Sr. Advocate with
Mr. Kumar Utkarsh and Mr.
Snehashish Mukherjee, Advocates for
R-2.
Mr. Anuj Aggarwal, ASC, GNCTD
with Ms. Ayushi Bansal, Mr. Sanyam
Suri and Ms. Arshya Singh,
Advocates for R-3.
+ W.P.(C) 2368/2023 and CM APPL. 9063/2023
ISHIKA DESWAL AND ORS ..... Petitioners
Through: Mr. Kirti Uppal, Sr. Advocate with
Ms. Shikha Sharma Bagga, Mr.
Shekhar Kumar, Ms. Riya Gulati, Mr.
Himanshu Bidhuri and Mr. Chandan
Sinha, Advocates.
versus
Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
-6-
MAHARAJA SURAJMAL INSTITUTE OF TECHNOLOGY AND
ORS
..... Respondents
Through: Mr. Kumar Utkarsh and Mr.
Snehashish Mukherjee, Advocates for
R-1 and 2.
Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R-5 and 6.
Mr. Santosh Kumar Tripathi,
Standing Counsel with Mr.
Pradyuman Rao, Mr. Tapesh Raghav,
Mr. Utkarsh Singh and Mr. Kartik
Sharma, Advocates for R-GNCTD.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 13.03.2023 List on 14.03.2023 for further arguments.
PURUSHAINDRA KUMAR KAURAV, J MARCH 13, 2023/nc Signature Not Verified Signed By:PRIYA Signing Date:15.03.2023 17:34:17