Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Delhi High Court - Orders

Shubham Jha vs Guru Gobind Singh Indraprastha ... on 13 March, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                                         -1-
                          $~87 to 94
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 11906/2022, CM APPL. 35534/2022, CM APPL.
                               39332/2022,CM APPL. 47386/2022

                               SHUBHAM JHA                                   ..... Petitioner
                                              Through:    Mr. Khagesh B. Jh and Ms. Shikha
                                                          Sharma Bagga, Advocates.
                                              versus

                               GURU GOBIND SINGH INDRAPRASTHA                    UNIVERSITY
                               THROUGH REGISTRAR AND ORS.
                                                                                ..... Respondent
                                              Through:    Ms. Anita Sahani and Mr. Rahul
                                                          Mourya, Advocates for R-GGSIPU.
                                                          Mr. Santosh Kumar Tripathi,
                                                          Standing    Counsel        with   Mr.
                                                          Pradyuman Rao, Mr. Tapesh Raghav,
                                                          Mr. Utkarsh Singh and Mr. Kartik
                                                          Sharma, Advocates for R-GNCTD.
                                                          Mr. Nishant Anand, Mr. Gunjan
                                                          Bansal, Advocates for R-2, 4 and 6.
                                                          Mr. Adarsh Priyadarshi and Mr.
                                                          Tarun Bedi, Advocates for R-BPIT.

                          +    W.P.(C) 14347/2022 and CM APPL. 43806/2022
                               SHUBHAM JHA                                   ..... Petitioner
                                              Through:    Mr. Khagesh B. Jh and Ms. Shikha
                                                          Sharma Bagga, Advocates.
                                              versus

                               GOVT. OF NCT OF DELHI AND ORS                 ..... Respondents
                                              Through:    Ms. Anita Sahani and Mr. Rahul


Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
                                                         -2-

                                                         Mourya, Advocates for R-GGSIPU.
                                                         Mr. Santosh Kumar Tripathi,
                                                         Standing    Counsel     with      Mr.
                                                         Pradyuman Rao, Mr. Tapesh Raghav,
                                                         Mr. Utkarsh Singh and Mr. Kartik
                                                         Sharma, Advocates for R-GNCTD.
                                                         Mr. Nishant Anand, Mr. Gunjan
                                                         Bansal, Advocates for R-3, 6 and 7.
                                                         Mr. Adarsh Priyadarshi and Mr.
                                                         Tarun Bedi, Advocates for R-BPIT.

                          +   W.P.(C) 14677/2022, CM APPL. 44985/2022, CM APPL.
                              45790/2022, CM APPL. 45791/2022, CM APPL. 56595/2022, CM
                              APPL. 56596/2022, CM APPL. 4910/2023

                              VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES-
                              TECHNICAL CAMPUS
                                                                        ..... Petitioner
                                          Through: Mr. Manoj Goel, Sr. Advocate with
                                                   Mr. Nishant Anand, Mr. Gunjan
                                                   Bansal and Mr. KumarAbhishek,
                                                   Advocates.

                                             versus

                              GOVT. OF NCT OF DELHI AND ORS.               ..... Respondents
                                             Through:    Mr. Santosh Kumar Tripathi,
                                                         Standing   Counsel      with  Mr.
                                                         Pradyuman Rao, Mr. Tapesh Raghav,
                                                         Mr. Utkarsh Singh and Mr. Kartik
                                                         Sharma, Advocates for R-GNCTD.
                                                         Ms. Anita Sahani and Mr. Rahul
                                                         Mourya, Advocates for R-GGSIPU.

                          +   W.P.(C) 14678/2022, CM APPL. 44987/2022, CM APPL.


Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
                                                          -3-

                              45794/2022, CM APPL. 45795/2022, CM APPL. 9049/2023, CM
                              APPL. 9050/2023

                              SURAJMAL MEMORIAL EDUCATION SOCIETY (REGD.) AND
                              ANR.
                                                                          ..... Petitioners
                                          Through: Mr. Puneet Mittal, Sr. Advocate with
                                                   Mr. Kumar Utkarsh and Mr.
                                                   Snehashish Mukherjee, Advocates
                                              versus

                              GOVT. OF NCT OF DELHI AND ORS.                ..... Respondents
                                              Through:    Mr. Santosh Kumar Tripathi,
                                                          Standing    Counsel     with    Mr.
                                                          Pradyuman Rao, Mr. Tapesh Raghav,
                                                          Mr. Utkarsh Singh and Mr. Kartik
                                                          Sharma, Advocates for R-GNCTD.
                                                          Ms. Anita Sahani and Mr. Rahul
                                                          Mourya, Advocates for R-GGSIPU.
                                                          Ms. Shikha Sharma, Advocate for
                                                          impleaded students.

                          +   W.P.(C) 14679/2022, CM APPL. 44989/2022, CM APPL.
                              45788/2022, CM APPL. 45789/2022, CM APPL. 56560/2022, CM
                              APPL. 56561/2022, CM APPL. 4860/2023

                              MAHARAJA     AGRASEN             TECHNICAL     EDUCATIONAL
                              SOCIETY & ORS
                                                                              ..... Petitioners
                                              Through:    Mr. Manoj Goel, Sr. Advocate with
                                                          Mr. Nishant Anand, Mr. Gunjan
                                                          Bansal and Mr. KumarAbhishek,
                                                          Advocates.
                                              versus



Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
                                                          -4-
                              GOVT. OF NCT OF DELHI AND OTHERS            ..... Respondents
                                              Through:    Ms. Anita Sahani and Mr. Rahul
                                                          Mourya, Advocates for R-GGSIPU.
                                                          Mr. Santosh Kumar Tripathi,
                                                          Standing    Counsel     with  Mr.
                                                          Pradyuman Rao, Mr. Tapesh Raghav,
                                                          Mr. Utkarsh Singh and Mr. Kartik
                                                          Sharma, Advocates for R-GNCTD.
                                                          Mr. Pravee Sharma, Advocate.

                          +   W.P.(C) 14680/2022, CM APPL. 44991/2022, CM APPL.
                              45852/2022, CM APPL. 45853/2022, CM APPL. 56550/2022, CM
                              APPL. 56551/2022, CM APPL. 4911/2023

                              BHARTI VIDYAPEETH COLLEGE OF ENGINEERING
                                                                           ..... Petitioner
                                           Through: Mr. Mohit Mathur, Sr. Advocate with
                                                    Mr. Nishant Anand, Mr. Gunjan
                                                    Bansal, Advocates.
                                              versus

                              GOVT. OF NCT OF DELHI & ORS.                ..... Respondents
                                              Through:    Ms. Anita Sahani and Mr. Rahul
                                                          Mourya, Advocates for R-GGSIPU.
                                                          Mr. Santosh Kumar Tripathi,
                                                          Standing   Counsel      with  Mr.
                                                          Pradyuman Rao, Mr. Tapesh Raghav,
                                                          Mr. Utkarsh Singh and Mr. Kartik
                                                          Sharma, Advocates for R-GNCTD.

                          +   W.P.(C) 16709/2022, CM APPL. 52732/2022, CM APPL.
                              55301/2022

                              NOORAKSHI DAHIYA                            ..... Petitioner


Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
                                                         -5-

                                             Through:    Mr. Raj Shekhar Rao, Sr. Advocate
                                                         with Mr. Saurav Agrawal, Mr. Ashish
                                                         Tiwari, Ms. Yamini Mukharji, Mr.
                                                         Ajay Sharma and Mr. Sahib Patel,
                                                         Advocates.
                                             versus

                              GURU GOBIND SINGH INDRAPRASTHA                    UNIVERSITY,
                              THROUGH, THE REGISTRAR & ORS
                                                                              ..... Respondents
                                             Through:    Ms. Anita Sahani and Mr. Rahul
                                                         Mourya, Advocates for R-1.
                                                         Mr. Santosh Kumar Tripathi,
                                                         Standing    Counsel        with   Mr.
                                                         Pradyuman Rao, Mr. Tapesh Raghav,
                                                         Mr. Utkarsh Singh and Mr. Kartik
                                                         Sharma, Advocates for R-GNCTD.
                                                         Mr. Puneet Mittal, Sr. Advocate with
                                                         Mr. Kumar Utkarsh and Mr.
                                                         Snehashish Mukherjee, Advocates for
                                                         R-2.
                                                         Mr. Anuj Aggarwal, ASC, GNCTD
                                                         with Ms. Ayushi Bansal, Mr. Sanyam
                                                         Suri and Ms. Arshya Singh,
                                                         Advocates for R-3.

                          +   W.P.(C) 2368/2023 and CM APPL. 9063/2023
                              ISHIKA DESWAL AND ORS                         ..... Petitioners
                                             Through:    Mr. Kirti Uppal, Sr. Advocate with
                                                         Ms. Shikha Sharma Bagga, Mr.
                                                         Shekhar Kumar, Ms. Riya Gulati, Mr.
                                                         Himanshu Bidhuri and Mr. Chandan
                                                         Sinha, Advocates.
                                             versus


Signature Not Verified
Signed By:PRIYA
Signing Date:15.03.2023
17:34:17
                                                             -6-

                              MAHARAJA SURAJMAL INSTITUTE OF TECHNOLOGY AND
                              ORS
                                                                       ..... Respondents
                                          Through: Mr. Kumar Utkarsh and Mr.
                                                   Snehashish Mukherjee, Advocates for
                                                   R-1 and 2.
                                                   Ms. Anita Sahani and Mr. Rahul
                                                   Mourya, Advocates for R-5 and 6.
                                                   Mr. Santosh Kumar Tripathi,
                                                   Standing    Counsel       with   Mr.
                                                   Pradyuman Rao, Mr. Tapesh Raghav,
                                                   Mr. Utkarsh Singh and Mr. Kartik
                                                   Sharma, Advocates for R-GNCTD.
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                 ORDER

% 13.03.2023 List on 14.03.2023 for further arguments.

PURUSHAINDRA KUMAR KAURAV, J MARCH 13, 2023/nc Signature Not Verified Signed By:PRIYA Signing Date:15.03.2023 17:34:17