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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Tripura - Subsection

Section 83(2)(a) in Tripura Police Act, 2007

(a)The District Superintendent of Police may, authorize any police officer to erect barriers and other necessary structures on public roads and streets to check vehicles or occupants thereof for violation of any legal provision by them.