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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The International Monetary Fund and Bank Act, 1945

(3)No information obtained under this section shall be furnished to the International Fund in such detail as to disclose the affairs of any person [Certain words omitted by s. 3, ibid. (w.e.f. 15-1-1983)***].