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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(3) in The Bihar and Orissa Nurses Registration Act, 1935

(3)Notwithstanding anything contained in this Act, an outgoing member shall, unless the [State] [Substituted by ALO.] Government otherwise directs, continue in office until the election or nomination of his successor is notified under sub-section (3) of Section 3.