Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 226 in Siliguri Municipal Corporation Act, 1990 226. Power of Corporation to define and alter limits of bustees. - The Corporation may define the external limits of any bustee and may from time to time alter such limits.
