Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Central Information Commission

Shri.P C Sharma vs Allahabad Bank on 30 June, 2010

                                    dsUnzh; lwpuk vk;ksx
                              Central Information Commission
                  Dyc Hkou] utnhd Mkd[kkuk/ Club Building, Near Post Office
                          iqjkuk ts-,u-;w- ifjlj / Old J.N.U. Campus
                         ubZ fnYyh ­ 110067 / New Delhi - 110067
                                    (Ph:  011­2616 0943)
                                         *****
                                                         No.CIC/SM/C/2010/000285


                                                                                     
                                                                 Dated: 30 June 2010



Name of the Complainant              :     Shri P.C. Sharma
                                           Advocate, 
                                           Chowk Regent Cinema,
                                           Amritsar - 143 006.


Name of the Public Authority         :     The Central Public Information Officer
                                           Allahabad Bank,
                                           Head Office, 2, 
                                           Subhas Road, Kolkata - 700 001.


                                           The First Appellate Authority
                                           Allahabad Bank,
                                           Head Office, 2, 
                                           Subhas Road, Kolkata - 700 001.

                                         ORDER

Background:

Shri P.C. Sharma of Amritsar filed an RTI application with the CPIO of  Allahabad Bank, Head Office, Kolkata, on 12 October 2009.  The PIO replied to  his RTI­application vide his letter dated 13 November 2009.   Not satisfied with  the information supplied by the CPIO, the Applicant approached the Central  Information Commission in a complaint whereas he was required to approach  the first Appellate Authority in an appeal.   Decision:
2. On going through the complaint, it was observed that the Appellant did  not utilize the channel of first Appellate Authority. The Commission has decided  to   treat  this  application  as  a  first  appeal  and  to   remand  this  appeal  to   first  Appellate Authority, Allahabad Bank, Kolkata, who is directed to dispose of the  appeal of Shri P.C. Sharma within twenty working days from the date of receipt  of   this   decision,   under   intimation   to   Shri   Vijay   Bhalla,   Assistant   Registrar,  Central Information Commission. If the Complainant is not satisfied with the  orders of the first  Appellate Authority, he/she  will be free to move a second  appeal before us as per Sec 19 (3) of the Right to Information (RTI) Act.
3. The Commission ordered accordingly.

(Satyananda Mishra) Information Commissioner Authenticated true copy:

(Vijay Bhalla) Assistant Registrar Cc:
1.   Shri P.C. Sharma, Advocate, Chowk Regent Cinema, Amritsar - 143 006.
2.   The Central Public Information Officer, Allahabad Bank, Head Office, 2,  Subhas Road,  Kolkata - 700 001.
3.    The First Appellate Authority, Allahabad Bank, Head Office, 2,  Subhas Road, Kolkata - 

700 001.