Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(2) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017 (2)Every warehouseman shall put in place appropriate internal systems and controls to monitor its compliance with the requirements under this rule.
