Andhra Pradesh High Court - Amravati
Mukesh Flex Printing vs The Union Of India on 18 January, 2023
Author: M.Ganga Rao
Bench: M.Ganga Rao
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P No. 35117, 33700 & 34123 of 2022
PROCEEDING SHEET
Sl. DATE
ORDER
No 3 18.01.2023 MGR, J & SV, J Learned counsel for the petitioner seeks time to file reply to the counters filed by the respondents. She further states that All India Flex Manufactures Association has also filed another Writ Petition and the same would be numbered in due course.
Post on 23.01.2023.
___________ MGR, J ________ SV, J Vjl/Lsp