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Andhra Pradesh High Court - Amravati

Mukesh Flex Printing vs The Union Of India on 18 January, 2023

Author: M.Ganga Rao

Bench: M.Ganga Rao

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P No. 35117, 33700 & 34123 of 2022

                             PROCEEDING SHEET

Sl.         DATE
                                             ORDER

No 3 18.01.2023 MGR, J & SV, J Learned counsel for the petitioner seeks time to file reply to the counters filed by the respondents. She further states that All India Flex Manufactures Association has also filed another Writ Petition and the same would be numbered in due course.

Post on 23.01.2023.

___________ MGR, J ________ SV, J Vjl/Lsp