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[Cites 0, Cited by 0] [Section 238(1)] [Section 238] [Entire Act]

State of Uttar Pradesh - Subsection

Section 238(1)(f) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(f)the absentee or other allowances of the Servants employed by a Zila Panchayat including the Servants placed at the disposal of the Kshettra Panchayats;