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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Nagpur Province - Subsection

Section 58(r) in The City of Nagpur Corporation Act, 1948

(r)preparation and presentation of address to persons of distinction;
(ra)[ making any contribution towards any public reception, ceremony or entertainment : [Clauses (ra) and (rb) were substituted for clause (2a) by Maharashtra 42 of 1977, Section 10.]