Section 20(2)(c) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(c)In every such compressed air system provision shall be made-

(i)to reduce to a minimum entry of oil into the system;

(ii)to drain the system; and

(iii)to protect the system from the effects of internal explosion.

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