Delhi High Court - Orders
K.M Dixit & Ors vs Union Of India & Ors on 20 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14040/2023, CM APPLs. 55457/2023 & 55458/2023
K.M DIXIT & ORS. ..... Petitioners
Through: Mr. Anurag Tiwary and Mr.
Debadutta Kanungo, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with
Mrs. Taniya Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Laavanya Kaushik,
Ms. Aliza Alam and Mr. Mohnish
Sehrawat, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 20.10.2023 CM APPL. 55457/2023 Exemption allowed subject to all just exceptions.
Application stands disposed of.
CM APPL. 55458/20231. This is an application filed by the applicant / petitioner seeking permission to file lengthy synopsis and list of dates.
2. For the reasons stated in the application, same is allowed. Lengthy synopsis and list of dates are taken on record.
3. Application stands disposed of.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 04:11:00 W.P.(C) 14040/2023
4. Re-notify on October 30, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 20, 2023/jg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/10/2023 at 04:11:00