Madhya Pradesh High Court
Shankarlal Soni vs The State Of Madhya Pradesh on 15 September, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MP-2868-2021 The High Court Of Madhya Pradesh MP-2868-2021 (SHANKARLAL SONI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 15-09-2021 Shri Ashish Sharma, learned counsel for the petitioner. Learned counsel for the petitioner submits that learned arguing counsel is busy in another Court; therefore, he prays for and is granted time to argue the matter.
List the matter after a week.
(RAJENDRA KUMAR (VERMA)) JUDGE ahd Signature Not Verified SAN Digitally signed by MOHD AHMAD Date: 2021.09.16 18:19:56 IST