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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1)(d) in The West Bengal Factories Rules, 1958

(d)all ventilation ducts, pneumatic conveyors and similar equipment involving a serious fire risk shall be provided with flame-arresting or automatic fire extinguishing [appliances, or fire resisting dampers electrically interlocked with heat sensitive/smoke detectors and the air conditioning plant system; and] [Substituted by W. B. Factories Amendment Rules, 1991, dated 27.11.1991.]