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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Electoral Bond Scheme, 2018

(d)"person" includes-
(i)an individual;
(ii)a Hindu undivided family;
(iii)a company;
(iv)a firm;
(v)an association of persons or a body of individuals, whether incorporated or not;
(vi)every artificial juridical person, not falling within any of the preceding sub-clauses; and
(vii)any agency, office or branch owned or controlled by such person.