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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2)(o) in The Orissa Weights and Measures (Enforcement) Act, 1958

(o)the limits of error which may be tolerated in selling articles by weights and measures generally or as regards any trade or class of trades;