Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Kerala - Subsection Section 15(1)(b) in The Kerala Ground Water (Control and Regulation) Act, 2002 (b)to inspect any well which is dug or being dug and the soil and other materials excavated there from;