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[Cites 0, Cited by 0] [Section 1Operation] [Entire Act]

British India - Subsection

Section 1Operation(4) in India (Consequential Provision) Act 1949

(4)Any increase attributable to an Order in Council under this section in sums payable out of moneys provided by Parliament or out of the Consolidated Fund of the United Kingdom or the growing produce thereof shall be defrayed out of moneys so provided, or out of that Fund or the growing produce thereof, as the case may be.