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Madhya Pradesh High Court

V.R. Bagde vs Union Of India on 16 January, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                          1
                          IN      THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                             ON THE 16 th OF JANUARY, 2023
                                             WRIT PETITION No. 1685 of 2003

                         BETWEEN:-
                         V.R. BAGDE AGED ABOUT 43 YEARS S/O SHRI
                         R.M.BAGDE, R/O.1545 VIVEKANAND WARD, YADAV
                         COLONY, JABALPUR (MP)

                                                                                   .....PETITIONER
                         (NONE)

                         AND
                         1.    UNION OF INDIA THROUGH ITS GENERAL
                               MANAGER (P) UNION BANK BHAWAN 239,
                               VIDHAN BHAWAN MARG, MUMBAI 400021

                         2.    THE   DISCIPLINARY  AUTHORITY (CHIEF
                               MANAGER), UNION BANK OF INDIA THE
                               DEPARTMENT OF PERSONAL ZONAL OFFICE
                               BHOPAL (MADHYA PRADESH)

                         3.    THE  APPELLATE     AUTHORITY   GENERAL
                               MANAGER (P) UNION BANK BHAWAN 239 VIDHAN
                               BHAWAN MARG MUMBAI 400021

                         4.    THE ASSISTANT GENERAL MANAGER (IR) UNION
                               BANK BHAWAN 239 VIDHAN BHAWAN MARG
                               MUMBAI 400021

                                                                                .....RESPONDENTS
                         (BY SHRI S.K.RAO - SENIOR ADVOCATE ASSISTED BY SHRI SANTOSH
                         TIWARI - ADVOCATE)

                               Th is petition coming on for hearing this day, th e court passed the
                         following:
                                                          ORDER

None for the petitioner.

Signature Not Verified Signed by: AMIT JAIN Signing time: 1/16/2023 6:09:55 PM 2

Respondent/Bank by Shri S.K.Rao, learned Senior Advocate assisted by Shri Santosh Tiwari, Advocate.

Nobody appeared for the petitioner on 14.11.2022 & 12.12.2022 also. It appears that the petitioner has lost interest in pursuing his remedy. Accordingly, this writ petition is dismissed for want of prosecution.

(VIVEK AGARWAL) JUDGE amit Signature Not Verified Signed by: AMIT JAIN Signing time: 1/16/2023 6:09:55 PM