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[Cites 0, Cited by 3] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(c) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(c)to a residential building, a part only of which is occupied by the full owner and the whole or any portion of the remaining part of such building is let to any tenant;