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[Cites 0, Cited by 0] [Section 82A(2)] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(2)(d) in The M.P. Bhumi Vikas Rules, 1984

(d)Guiding floor material shall be provided or a device which guides visually impaired persons with audible signals or other devices which serves the same purpose shall be provided.