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[Cites 0, Cited by 0] [Section 833] [Entire Act]

State of Punjab - Subsection

Section 833(4) in Punjab Jail Manual, 1996

(4)It is the duty of the police escort to see that prisoners who have not been in jail previously have their food before they are taken to the jail if they are likely to arrive there too late for a meal. Unfed prisoners shall not be admitted into a jail after -
(i)3 p.m. during winter from 1st October to 31 st March.
(ii)4 p.m. during summer from 1st April to 30th September.
Preparation of Food