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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1)(i) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(i)permission under provisions of the Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006;