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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(a) in Mappilla Marumakkattayam Act, 1939

(a)This Act may be called the Mappila Marumakkattayam Act, [1939] [Substituted for the figures '1938' by section 3(1) of and the Second Schedule to the Tamil Nadu Repealing and Amending Act, 1951 (Tamil Nadu Act XIV of 1951).].