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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Andhra Pradesh - Subsection

Section 26(4) in Jawaharlal Nehru Technological Universities Act, 2008

(4)The Council may consider any such draft as is referred to, in subsection (3) and pass the statute or reject it to the Academic Senate for reconsideration, either in whole or in part, together with any amendments which it may suggest.