Jammu & Kashmir High Court - Srinagar Bench
State Through Sssp Vigilance ... vs Ghulam Hassan Sheikh on 30 July, 2021
Author: Sanjay Dhar
Bench: Sanjay Dhar
S/No. 206
After Notice
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CONCR No. 97/2016
State through SSSP Vigilance Organization
.......Petitioner(s)
Through:- Mr. Asif, Dy. AG.
Vs.
Ghulam Hassan Sheikh ....Respondent(s)
Through:- None.
CORAM:-
Hon'ble Mr. Justice Sanjay Dhar, Judge.
(O R D E R) 30-07-2021 Fresh notice be issued to the respondent subject to furnishing of correct particulars of the said respondent by the petitioner.
List on 6th September, 2021.
(Sanjay Dhar) Judge SRINAGAR 30.07.2021 "Aasif"
AASIF GUL 2021.08.02 00:00 I attest to the accuracy and integrity of this document