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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(1)(a) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(a)regarding the pay and allowances to be paid to the member of the service for the period of his absence from duty; and