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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(e) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(e)If the amount so recovered, rightfully belong to the workers, the same shall be returned to them within 7 days from the date of recovery of such money.