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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Mizoram - Subsection

Section 10(2) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(2)If an employee dies after retirement without receiving the gratuity admissible under Rule 5 the gratuity shall be disbursed to the family in the manner indicated in sub-rule (2) of Rule 9 above.