Section 194LC(2)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 194LC(2)] [Section 194LC] [Entire Act]

(b)by way of issue of long-term infrastructure bonds at any time on or after the 1st day of July, 2012 but before the 1st day of October, 2014; or

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