Section 86L(1) in The Gujarat Industrial Relations Act, 1946
(1)The [State] [This word was substituted for the word 'Provincial' by the Aadaptation of Laws order, 1950.] Government may by notification in the Official Gazette, constitute for all the industries together to which this Act applies a [State] [This word was substituted for the word 'Provincial' by the Aadaptation of Laws order, 1950.] Wage Board for the [State of Gujarat] [These words were substituted for the words 'Bombay area of the State of Gujarat' by Gujarat 2 of 1961, section 7.].
