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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)The Project Authority shall convene a meeting of the members of the general body, as the case may be, of the respective farmers' organization within 7 days after verification of the notice and such meeting is presided over by-the officer Authorized by the Project Authority.