Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 24 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000 24. Powers of Commissioner and Director of School Education. - Commissioner and Director of School Education is permitted to effect the transfer of the Cass-III Officers of Andhra Pradesh Educational Service.
