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State of Rajasthan - Section

Section 5 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

5. Special Provisions for existing Distribution Licensees.

- The Distribution Licensees, using intra-State transmission system and the distribution system in the State under an existing agreement or arrangement on the date of coming into force of the RERC (Terms and Conditions for Open Access) Regulations, 2004, shall be entitled to continue to avail open access to such transmission and distribution system on the same terms and conditions for the term of the existing agreement or arrangement on payment of transmission charges and wheeling charges as may be determined by the Commission.