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Union of India - Section

Section 3 in The Madras Port Trust (Contributory Provident Fund) (Amendment) Regulations, 2006

3.

In the Madras Port Trust (Contributory Provident Fund) Regulations, 1997; the existing Regulation "5-Provident Fund Reserve Fund" shall be deleted.Foot Note: - Principal Regulations The Madras Port Trust (Contributory Provident Fund) Regulations, 1997, approved by Central Government and notified in the Gazette of India vide Ministry of Surface Transports Notification No. G.S.R. 281(E), dated 27-5-1997.