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State of Tamilnadu - Section

Section 1 in Regulations of the Tamil Nadu Agricultural University

1. Short title, commencement and interpretation.

(1)These Regulations shall be called the Regulations of the Tamil Nadu Agricultural University.
(2)They shall come into force from the date of publication of the Regulations in the Tamil Nadu Government Gazette.
(3)Unless the context otherwise requires, the words and expressions used in these Regulations shall be interpreted to have the same meaning as they have the same meaning as they have in the Act and Statutes.