Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Gauhati High Court

Page No.# 1/ vs The State Of Assam And 2 Ors on 12 December, 2025

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                  Page No.# 1/10

GAHC010236202025




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6587/2025

         SRI RAMA KANTA BARUAH AND 47 ORS.
         S/O LATE HEM BARUAH ,
         R/O GARAL , PS AND PO AZARA , DIST KAMRUP M ,ASSAM PIN 781017

         2: SRI BHABIT CHANDRA BARUAH
          S/O LATE HEM BARUAH
         VILL- GARAL
          P.S. AND P.O. AZARA
         DIST. KAMRUP (M)
         ASSAM
          PIN- 781017

         3: SRI TILAK CHANDRA BARUAH
          S/O LATE HEM BARUAH
         VILL- GARAL
          P.S. AND P.O. AZARA
          DIST.KAMRUP (M)
         ASSAM
          PIN- 781017

         4: SRI ANANTA KUMAR BARUAH
          S/O LATE HEM BARUAH
         VILL- GARAL
          P.S. AND P.O. AZARA
          DIST.KAMRUP (M)
         ASSAM
          PIN- 781017

         5: SMT. BINITA BARUAH
         W/O LATE HEM BARUAH
         VILL- GARAL
          P.S. AND P.O. AZARA
          DIST.KAMRUP (M)
         ASSAM
                            Page No.# 2/10

PIN- 781017

6: MD. SAYED ALI
 S/O LATE NAZIR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

7: SMT. SAJINA BEGUM
W/O LATE HAJRAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

8: SMT. REJIA KHATUN
W/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

9: SRI INSAHFUDDIN ALI
 S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

10: SRI MITUL ALI
 S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

11: SRI JITUL ALI
 S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
                         Page No.# 3/10

PIN- 781017

12: SMT. RUBINA BEGUM
 D/O LATE HAJRAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

13: SMT. RUKUZA BEGUM
 D/O LATE HAJRAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

14: SMT. NAZMIN BEGUM
 D/O LATE HAJRAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

15: SRI SAIFUDDIN ALI
 S/O LATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

16: SRI MUKUT ALI
 S/O LATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

17: SRI RAFIQUE ALI
 S/O LATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
                                      Page No.# 4/10

PIN- 781017

18: SRI KHURSHID ALI
 S/O LATE MAHIUDDIN VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

19: SMT. MEHERUN NESSA
 D/O LATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

20: SMT. AMBIYA KHATUN
W/O LATE AZAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

21: MD. MEHBUB ALI
 S/O LATE AZAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

22: SRI MUKTADIR ALI
 S/O LATE AZAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

23: SRI MUSTAFA ALI
 S/OLATE AZAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                            Page No.# 5/10


24: SRI AKRAM HUSSAIN
 S/O LATE NAUSAD ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

25: SRI SAHADAT ALI
 S/OLATE MAHIUDDIN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

26: SRI DAUD ALI
 S/OLATE FAZIR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

27: SRI SAHEEDUR RAHMAN
 S/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

28: SMT. RAJIA RAHMAN
W/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

29: SMT. RUBY RAHMAN
 D/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                          Page No.# 6/10


30: MANJUR ALI
 S/O LATE MUMTAZ ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

31: MATUJA ALI
 S/O LATE MATIBUR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

32: MUSTUFA ALI
 S/O NURUDDIN SHEIKH
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

33: MD. ROUSHAN ALI
 S/O LATE MOHOR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

34: MD. REKOT ALI
 S/O LATE AMRIT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

35: SRI ATOWAR HUSSAIN
 S/O LATE AMRIT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                                       Page No.# 7/10


36: SRI AMJED ALI
 S/OLATE AMRIT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

37: SRI SAJEDUL ALI @ SAJEDUL ISLAM
 S/O LATE AMRIT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

38: SMT. ASIRAN BEGUM
W/O LATE HAIDER ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

39: SMT. ASRUPI BEGUM
W/O LATE CHAFAT ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

40: SMTI. TARIBAN NESSA
 D/O LATE NAJIR ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

41: MD. HAYATUL ISLAM
 S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                         Page No.# 8/10


42: MD. RAFIQUL ISLAM
 S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

43: MD. TAIJUL ISLAM
 S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

44: MD. SARIFUL ISLAM
 S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

45: MD. JEHIRUL ISLAM
 S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

46: MD. BAHARUL ISLAM
 S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017

47: MD. NABIUL ISLAM
 S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
 P.S. AND P.O. AZARA
 DIST.KAMRUP (M)
ASSAM
 PIN- 781017
                                                                      Page No.# 9/10


            48: MD. ABDUL JALIL
             S/O MD. GIASUDDIN AHMED
            VILL- MIRZAPUR
             P.S. AND P.O. AZARA
             DIST.KAMRUP (M)
            ASSAM
             PIN- 78101

            VERSUS

            THE STATE OF ASSAM AND 2 ORS.
            REPRESENTED BY THE SECRETARY TO THE GOV ASSAM , DEPT OF
            REVENUE AND DISASTER MANAGEMENT , DISPUR GUWAHATI ASSAM ,
            PIN 781006

            2:THE DISTRICT COMMISISONER

             KAMRUP (M)
             ASSAM

            3:THE CHIEF EXECUTIVE OFFICER

             GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
             BHANGAGARH
             GUWAHATI
             ASSAM
             PIN-78100

Advocate for the Petitioner   : MR S BORTHAKUR, A BEGUM,MR SAURADEEP DEY

Advocate for the Respondent : GA, ASSAM, SC, G M D A,SC, REVENUE




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                        ORDER

12.12.2025 Heard Shri S. Dey, learned counsel for the petitioners, who are aggrieved by a process of requisition of their land vide order dated 23.07.2025 purportedly under Section 3 (1) of the Assam land (Requisition and Acquisition) Act, 1964.

Page No.# 10/10 It is submitted that the purpose appears to be for Aerotropolis Development at the LGBI Airport, Guwahati and the objections submitted for such order of requisition have not been considered. It is also submitted that the very aspect of requisition does not appear to be reasonable vis-a-vis the object.

Let notice be issued, returnable on 19.01.2026.

Ms. G. Hazarika, learned Standing Counsel, Revenue Department accepts notice on behalf of the respondent no.1, Shri D. Nath, learned Addl. Senior Government Advocate, Assam accepts notice on behalf of the respondent no. 2 and Shri S. Bora, learned Standing Counsel, GMDA accepts notice on behalf of the respondent no. 3.

Shri Nath, the learned State Counsel has submitted that there are some developments including the aspect of de-requisition which he would like to place on record by way of an affidavit.

Let such affidavit be filed before the next date.

JUDGE Comparing Assistant