Gauhati High Court
Page No.# 1/ vs The State Of Assam And 2 Ors on 12 December, 2025
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/10
GAHC010236202025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6587/2025
SRI RAMA KANTA BARUAH AND 47 ORS.
S/O LATE HEM BARUAH ,
R/O GARAL , PS AND PO AZARA , DIST KAMRUP M ,ASSAM PIN 781017
2: SRI BHABIT CHANDRA BARUAH
S/O LATE HEM BARUAH
VILL- GARAL
P.S. AND P.O. AZARA
DIST. KAMRUP (M)
ASSAM
PIN- 781017
3: SRI TILAK CHANDRA BARUAH
S/O LATE HEM BARUAH
VILL- GARAL
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
4: SRI ANANTA KUMAR BARUAH
S/O LATE HEM BARUAH
VILL- GARAL
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
5: SMT. BINITA BARUAH
W/O LATE HEM BARUAH
VILL- GARAL
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
Page No.# 2/10
PIN- 781017
6: MD. SAYED ALI
S/O LATE NAZIR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
7: SMT. SAJINA BEGUM
W/O LATE HAJRAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
8: SMT. REJIA KHATUN
W/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
9: SRI INSAHFUDDIN ALI
S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
10: SRI MITUL ALI
S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
11: SRI JITUL ALI
S/O LATE NIZAMUDDIN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
Page No.# 3/10
PIN- 781017
12: SMT. RUBINA BEGUM
D/O LATE HAJRAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
13: SMT. RUKUZA BEGUM
D/O LATE HAJRAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
14: SMT. NAZMIN BEGUM
D/O LATE HAJRAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
15: SRI SAIFUDDIN ALI
S/O LATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
16: SRI MUKUT ALI
S/O LATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
17: SRI RAFIQUE ALI
S/O LATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
Page No.# 4/10
PIN- 781017
18: SRI KHURSHID ALI
S/O LATE MAHIUDDIN VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
19: SMT. MEHERUN NESSA
D/O LATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
20: SMT. AMBIYA KHATUN
W/O LATE AZAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
21: MD. MEHBUB ALI
S/O LATE AZAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
22: SRI MUKTADIR ALI
S/O LATE AZAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
23: SRI MUSTAFA ALI
S/OLATE AZAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 5/10
24: SRI AKRAM HUSSAIN
S/O LATE NAUSAD ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
25: SRI SAHADAT ALI
S/OLATE MAHIUDDIN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
26: SRI DAUD ALI
S/OLATE FAZIR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
27: SRI SAHEEDUR RAHMAN
S/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
28: SMT. RAJIA RAHMAN
W/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
29: SMT. RUBY RAHMAN
D/O LATE FARIDUR RAHMAN
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 6/10
30: MANJUR ALI
S/O LATE MUMTAZ ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
31: MATUJA ALI
S/O LATE MATIBUR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
32: MUSTUFA ALI
S/O NURUDDIN SHEIKH
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
33: MD. ROUSHAN ALI
S/O LATE MOHOR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
34: MD. REKOT ALI
S/O LATE AMRIT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
35: SRI ATOWAR HUSSAIN
S/O LATE AMRIT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 7/10
36: SRI AMJED ALI
S/OLATE AMRIT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
37: SRI SAJEDUL ALI @ SAJEDUL ISLAM
S/O LATE AMRIT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
38: SMT. ASIRAN BEGUM
W/O LATE HAIDER ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
39: SMT. ASRUPI BEGUM
W/O LATE CHAFAT ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
40: SMTI. TARIBAN NESSA
D/O LATE NAJIR ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
41: MD. HAYATUL ISLAM
S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 8/10
42: MD. RAFIQUL ISLAM
S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
43: MD. TAIJUL ISLAM
S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
44: MD. SARIFUL ISLAM
S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
45: MD. JEHIRUL ISLAM
S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
46: MD. BAHARUL ISLAM
S/OMD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
47: MD. NABIUL ISLAM
S/O MD. ROUSHAN ALI
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 781017
Page No.# 9/10
48: MD. ABDUL JALIL
S/O MD. GIASUDDIN AHMED
VILL- MIRZAPUR
P.S. AND P.O. AZARA
DIST.KAMRUP (M)
ASSAM
PIN- 78101
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE SECRETARY TO THE GOV ASSAM , DEPT OF
REVENUE AND DISASTER MANAGEMENT , DISPUR GUWAHATI ASSAM ,
PIN 781006
2:THE DISTRICT COMMISISONER
KAMRUP (M)
ASSAM
3:THE CHIEF EXECUTIVE OFFICER
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
BHANGAGARH
GUWAHATI
ASSAM
PIN-78100
Advocate for the Petitioner : MR S BORTHAKUR, A BEGUM,MR SAURADEEP DEY
Advocate for the Respondent : GA, ASSAM, SC, G M D A,SC, REVENUE
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
12.12.2025 Heard Shri S. Dey, learned counsel for the petitioners, who are aggrieved by a process of requisition of their land vide order dated 23.07.2025 purportedly under Section 3 (1) of the Assam land (Requisition and Acquisition) Act, 1964.
Page No.# 10/10 It is submitted that the purpose appears to be for Aerotropolis Development at the LGBI Airport, Guwahati and the objections submitted for such order of requisition have not been considered. It is also submitted that the very aspect of requisition does not appear to be reasonable vis-a-vis the object.
Let notice be issued, returnable on 19.01.2026.
Ms. G. Hazarika, learned Standing Counsel, Revenue Department accepts notice on behalf of the respondent no.1, Shri D. Nath, learned Addl. Senior Government Advocate, Assam accepts notice on behalf of the respondent no. 2 and Shri S. Bora, learned Standing Counsel, GMDA accepts notice on behalf of the respondent no. 3.
Shri Nath, the learned State Counsel has submitted that there are some developments including the aspect of de-requisition which he would like to place on record by way of an affidavit.
Let such affidavit be filed before the next date.
JUDGE Comparing Assistant