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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(c) in Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019

(c)"Conveyance" includes vessels, tankers, aircraft, water vessel and any vehicle and means;