Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Bombay Presidency - Subsection Section 51(9) in Bombay Police Act, 1951 (9)It shall be lawful for the [District Magistrate] by order to exempt any persons from liability to pay any portion of the compensation amount.
