Gujarat High Court
Sadhana Education And Charitable Trust vs Gujarat Secondary And Higher Secondary ... on 7 February, 2019
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/15599/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 1 of 2018
IN R/SPECIAL CIVIL APPLICATION NO. 15599 of 2018
==========================================================
SADHANA EDUCATION AND CHARITABLE TRUST THROUGH PRESIDENT KUSHALBHAI SURESHBHAI CHUDASHAMA Versus STATE OF GUJARAT ========================================================== Appearance:
MR. NIPUL H GONDALIA for the PETITIONER(s) No. GOVERNMENT PLEADER for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI Date : 07/02/2019 IA ORDER Office objections be removed within two weeks from today.
(BELA M. TRIVEDI, J) V.V.P. PODUVAL Page 1 of 1