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Gujarat High Court

Sadhana Education And Charitable Trust vs Gujarat Secondary And Higher Secondary ... on 7 February, 2019

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

          C/SCA/15599/2018                             IA ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


                   CIVIL APPLICATION NO. 1 of 2018
           IN R/SPECIAL CIVIL APPLICATION NO. 15599 of 2018
==========================================================

SADHANA EDUCATION AND CHARITABLE TRUST THROUGH PRESIDENT KUSHALBHAI SURESHBHAI CHUDASHAMA Versus STATE OF GUJARAT ========================================================== Appearance:

MR. NIPUL H GONDALIA for the PETITIONER(s) No. GOVERNMENT PLEADER for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI Date : 07/02/2019 IA ORDER Office objections be removed within two weeks from today.
(BELA M. TRIVEDI, J) V.V.P. PODUVAL Page 1 of 1