Section 47(1)(b) in Indian Institute of Teacher Education, Gujarat Act, 2010

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State of Gujarat - Subsection

Section 47(1)(b) in Indian Institute of Teacher Education, Gujarat Act, 2010

(b)till the Executive Council is constituted, the teachers of the University may be appointed by the Advisory Committee referred to in sub-section (2) of section 45 with the approval of the State Government on the recommendation of the Selection Committee consisting of the following persons, namely :-

(i)the Vice-Chancellor,

(ii)a nominee of the State Government,

(iii)three experts to be appointed out of a panel of experts drawn by the Advisory Committee.

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State of Gujarat - Subsection

Section 47(1)(b) in Indian Institute of Teacher Education, Gujarat Act, 2010