53. Board's power to spend beyond the approved estimates.
(1)In cases requiring immediate action the Board may, without prior sanction of Government, spend on any item of expenditure -(a)a sum not exceeding two thousand rupees in excess of the sum allotted for the item in the approved estimates; and(b)a sum not exceeding three thousand rupees on any item for which no funds are allotted for the year in the said estimates,(2)On a decision being taken by the Board under Sub-section (1) the Chairman shall forthwith report to Government the circumstances which necessitate such expenditure and the manner in which the Board proposes to meet the same.
