Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(f) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (f)he has either directly or indirectly any financial or other interest which is likely to affect prejudicially his functioing as a member;
