Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 387] [Entire Act] State of Uttar Pradesh - Subsection Section 387(i) in The U.P. Co-operative Societies Rules, 1968 (i)Second class in a co-operative society which on 30di June preceding, had a working capital of less than five lacs of rupees;
